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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(2) in The Burdwan University Act, 1981.

(2)The Tribunal may call for any record, report or other information from the Court, if, in its opinion, such record, report or other information is necessary for efficient discharge of its functions and other information to the Tribunal.