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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(2)(a) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(a)
(i)the intervals at which unpaid accumulations shall be paid under sub-section (4) of Section 3;
(ii)the agency which shall collect, the sums and the intervals at which and the manner in which such sums shall be paid or collected under sub-section (5) of Section 3;'