Section 2(1)(f) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(f)'Service' means the State Vigilance Group 'A' and Group 'B' service constituted under these orders; and

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