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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(f) in Telangana Apartments (Promotion of Construction and Ownership) Act, 1987

(f)"common profits" means the balance of all income, rents, profits and other income from the common areas and facilities remaining after the deduction of the common expenses;