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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(1)(A) in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972

(A)For establishments in which the number of contract labour employed does not exceed fifty, each first-aid box shall contain the following equipment :
(i)6 small sterilized dressings ;
(ii)3 medium size sterilized dressings ;
(iii)3 large size sterilized dressings ;
(iv)3 large sterilized burn dressings ;
(v)1 (30 ml.) bottle containing a 2 per cent. alcoholic solution of iodine ;
(vi)1 (30 ml.) bottle containing sal volatile having the dose and mode of administration indicated on the label ;
(vii)1 snake-bite lancet ;
(viii)1 (30 gms.) bottle of potassium permanganate crystals ;
(ix)1 pair scissors ;
(x)1 copy of the first-aid leaflet issued by the Director-General, Factory Advice Service and Labour Institutes, Government of India.
(xi)A bottle containing 100 tablets (each of 5 grains) of aspirin ;
(xii)Ointment for burns ;
(xiii)A bottle of suitable surgical anti-septic solution ;