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State of Odisha - Section

Section 8 in The Orissa Payment of Wages Rules, 1936

8. Notice of dates of Payment.

- [Section 26(23)(d)] - The paymaster shall display, in a conspicuous place at or near the main entrance of the factory, a notice, in English and in the language of the majority of the persons employed therein, giving for not less than two months in advance, the days on which wages are to be paid.