Section 130 in The Jharkhand Agricultural Produce Markets Rules, 2000
130. Preservation of the prescribed form and production thereof and destruction of accounts books.
- The counterfoils of all the forms under the Act, rules and bye-laws relating to a trader shall be preserved for a period of two years from the date of issue of the foil to which the counterfoils relate. The prescribed registers shall be preserved by the trader for a period of two years from the date on which the last entry was made in that register.
