Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 32 in Punjab Urban Planning and Development Authority Building Rules, 2013 32. Roof. - The construction of every roof shall conform to the materials and specifications as are specified in the Punjab Public Works Department specifications.
