Punjab-Haryana High Court
Surinder Kaur vs State Of Punjab And Others on 1 October, 2021
Author: Jaishree Thakur
Bench: Jaishree Thakur
CRM-M-23014-2021 -1-
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
(Heard through VC)
CRM-M-23014-2021 (O&M)
Date of Decision: October 01, 2021
Surinder Kaur
...Petitioner
Versus
State of Punjab and others
...Respondents
CORAM:- HON'BLE MS. JUSTICE JAISHREE THAKUR
Present:- Mr. Kanwar Pahul Singh, Advocate
for the petitioners.
********
JAISHREE THAKUR, J. (Oral)
For orders, see detailed order of even date passed in CRM-M- 23007-2021 titled as Jatinder Singh vs. State of Punjab and others.
(JAISHREE THAKUR)
October 01, 2021 JUDGE
vijay saini
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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