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Punjab-Haryana High Court

Surinder Kaur vs State Of Punjab And Others on 1 October, 2021

Author: Jaishree Thakur

Bench: Jaishree Thakur

CRM-M-23014-2021                                                                 -1-



      IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
                  HARYANA AT CHANDIGARH

                            (Heard through VC)


                                            CRM-M-23014-2021 (O&M)
                                            Date of Decision: October 01, 2021

Surinder Kaur
                                                                      ...Petitioner

                                          Versus

State of Punjab and others

                                                                   ...Respondents

CORAM:- HON'BLE MS. JUSTICE JAISHREE THAKUR

Present:-     Mr. Kanwar Pahul Singh, Advocate
              for the petitioners.

                                      ********

JAISHREE THAKUR, J. (Oral)

For orders, see detailed order of even date passed in CRM-M- 23007-2021 titled as Jatinder Singh vs. State of Punjab and others.




                                                   (JAISHREE THAKUR)
October 01, 2021                                         JUDGE
vijay saini




Whether speaking/reasoned                              Yes/No
Whether reportable                                     Yes/No




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