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State of Chattisgarh - Section

Section 56 in The C.G. Land Revenue Code, 1959

56. Construction of order.

- In this Chapter, unless the context otherwise requires, expression "order" means the formal expression of the decision given by the Board or a Revenue Officer in respect of any matter in exercise of its/his powers under this Code or any other enactment for the time being in force, as the case may be.Chapter-VI Land and Land Revenue