Section 36(1)(j) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(j) in Income Tax Rules, 1962

(j)The Chief Accounts Officers, India Supply Mission, Washington, and India Stores Department, London for themselves and for the gazetted and other officers under their administrative control ;

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Union of India - Subsection

Section 36(1)(j) in Income Tax Rules, 1962