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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(2)(a) in The Maharashtra Service Inams (Useful to Community) Abolition Act, 1953

(a)where such and is in possession of the holder or in possession of a person (other than an inferior holder) holding from him, the holder, and