Madhya Pradesh High Court
Virendra Jain vs Bharat Kher on 18 April, 2018
THE HIGH COURT OF MADHYA PRADESH MP-1939-2018 (VIRENDRA JAIN Vs BHARAT KHER) 1 Indore, Dated : 18-04-2018 Petitioner- Virendra Jain is present-in-person before the Court seeks time to place on record copy of the complaints in Crime Case Nos.880/2011 as well as 184/2011.
Time is granted.
sh List on 30.04.2018.
e ad (ROHIT ARYA) Pr JUDGE a hy ad Kafeel M Digitally signed by of Kafeel Ahmed Ansari Date: 2018.04.18 18:31:46 +05'30' rt ou C h ig H