Supreme Court - Daily Orders
Lalit Narain Chauhan vs Ballia Etwash Gramin . on 5 October, 2015
Author: R.K. Agrawal
Bench: R.K. Agrawal
ITEM NO.4 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)............ of 2015
(CC No. 17721/2015)
(Arising out of impugned final judgment and order dated 11/03/2015
in RP No. 3937/2014 passed by the National Consumer Disputes
Reddressal Commission, New Delhi)
LALIT NARAIN CHAUHAN Petitioner(s)
VERSUS
BALLIA ETWASH GRAMIN AND ORS. Respondent(s)
I.A. 1/2015(with c/delay in refiling SLP)
Date : 05/10/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
[IN CHAMBERS]
For Petitioner(s) Ms. Divya Roy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay of 106 days in re-filing the special leave petition is condoned.
(RASHMI DHYANI) (RAJINDER KAUR)
Sr. P.A. COURT MASTER
Signature Not Verified
Digitally signed by
Sarita Purohit
Date: 2015.10.06
17:20:31 IST
Reason: