Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] NCT Delhi - Subsection Section 57(b) in The Delhi Water Board Act, 1998 (b)all money received by or on behalf of the Board shall form one fund to be titled the Delhi Water Board Fund hereinafter called at as the "Water Fund".
