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State of Uttar Pradesh - Section

Section 70 in Regulations Under the U.P. Intermediate Education Act, 1921

70. Along with the annual entries on the work and conduct of the person concerned, an integrity cetificate in the following Form willbe given:

"Nothing has come to my knowleage which casts any reflection on the integrity ofSri....................His general reputation for honesty is good and I certify his integrity."