Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 30 in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 30. Overriding effect of these Rules. - Notwithstanding contained any thing contrary to these Rules in any other Rules, the provisions of these Rules shall have overriding effect.
