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NCT Delhi - Section

Section 108 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

108. Time—Clothing should last.

-The allowance of cotton clothing prescribed in each scale for prisoners should ordinarily last for six months except in the case of cotton sheet which should last for one year, the blanket cost, the blankets and maunj mat should give at least three years' wear, Bhabbar mat should last not less than one year.