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[Cites 0, Cited by 0] [Section 5] [Entire Act]

UT Ladakh - Subsection

Section 5(7) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(7)An agreement under this section shall be binding on any person claimingto be owner of the monument to which it relates, through or under a party by whomor on whose behalf the agreement was executed.