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Supreme Court - Daily Orders

C.I.T, Coimbatore vs M/S Shri Matha Spinning Mills P. Ltd on 19 September, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.803                  COURT NO.11                  SECTION IIIA

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   35128/2010

     C.I.T, COIMBATORE                                         Petitioner(s)

                                          VERSUS

     M/S SHRI MATHA SPINNING MILLS P. LTD                      Respondent(s)

     WITH

     SLP(C) No. 36330-36331/2010

     SLP(C) No. 4016/2011

     SLP(C) No. 4084/2011

     SLP(C) No. 4085/2011

     SLP(C) No. 4773/2011

     SLP(C) No. 9658/2011

     SLP(C) No. 10404/2011

     SLP(C) No. 13775/2011

     SLP(C) No. 14138/2011

     SLP(C) No. 14287/2011

     SLP(C) No. 17416/2011

     SLP(C) No. 22281/2011

     SLP(C) No. 23601/2011

     SLP(C) No. 33941/2011

     C.A. No. 2600/2012

     C.A. No. 7872/2012
Signature Not Verified


     SLP(C) No. 10455/2012
Digitally signed by
NIDHI AHUJA
Date: 2016.09.22
17:38:07 IST
Reason:

     SLP(C) No. 19496/2012


                                                                               1
SLP (C)No. 35128/2010 etc.

SLP(C) No. 25010/2012

SLP(C) No. 27673/2012

SLP(C) No. 35431/2012

C.A. No. 382/2013

SLP(C) No. 1569/2013

SLP(C) No. 20271-20272/2013

SLP(C) No. 27219/2014

C.A. No. 5192/2015

C.A. No. 5193/2015

C.A. No. 5194/2015

C.A. No. 5201/2015

C.A. No. 5202/2015

C.A. No. 5203/2015

C.A. No. 5204/2015

C.A. No. 5205/2015

C.A. No. 5206/2015

C.A. No. 5207/2015

C.A. No. 5208/2015

SLP(C) No. 14943/2016

SLP(C) No. 14944/2016

C.A. No. 5209/2015

C.A. No. 5210/2015

C.A. No. 5211/2015

C.A. No. 5212/2015

C.A. No. 5213/2015

C.A. No. 5214/2015

                              2
SLP (C)No. 35128/2010 etc.



C.A. No. 5215/2015

C.A. No. 5216/2015

C.A. No. 5217/2015

C.A. No. 5628/2015

C.A. No. 5629/2015

C.A. No. 5191/2015

C.A. No. 5619/2015

SLP(C) No. 21339/2015

SLP(C) No. 12754/2016

SLP(C) No. 22094/2015

SLP(C) No. 23323/2015

SLP(C) No. 14945/2016

SLP(C) No. 22686/2015

SLP(C) No. 22772/2015

SLP(C) No. 23324/2015

SLP(C) No. 23322/2015

SLP(C) No. 24216/2015

C.A. No. 6542/2015

SLP(C) No. 25256/2015

SLP(C) No. 25475/2015

SLP(C) No. 24735/2015

SLP(C) No. 25205/2015

SLP(C) No. 14946/2016

C.A. No. 7006/2015

SLP(C) No. 26739/2015


                             3
SLP (C)No. 35128/2010 etc.

C.A. No. 8907/2015

SLP(C) No. 29584/2015

SLP(C) No. 30484/2015

C.A. No. 8906/2015

SLP(C) No. 31150/2015

C.A. No. 13467/2015

C.A. No. 13453/2015

SLP(C) No. 32855/2015

C.A. No. 13570/2015

C.A. No. 14092/2015

C.A. No. 14091/2015

SLP(C) No. 32471/2015

SLP(C) No. 32619/2015

C.A. No. 14607/2015

C.A. No. 14703/2015

C.A. No. 14677/2015

SLP(C) No. 35757/2015

SLP(C) No. 492/2016

SLP(C) No. 1743/2016

SLP(C) No. 2937/2016

C.A. No. 671/2016

SLP(C) No. 4690/2016

SLP(C) No. 4691/2016

SLP(C) No. 5895/2016

C.A. No. 3531/2016

C.A. No. 3901/2016

                             4
SLP (C)No. 35128/2010 etc.



C.A. No. 5172/2016

C.A. No. 5917-5918/2016

SLP(C) No. 14941/2016

SLP(C) No. 16110/2016

C.A. No. 5913-5914/2016

SLP(C) No. 18802/2016

SLP(C) No. 24776/2016

C.A. No. 2596/2012

SLP (C)No. 14943/2016

C.A. No. 8203/2016

Date : 19/09/2016 These matters were mentioned today.

CORAM :
          HON'BLE MR. JUSTICE A.K. SIKRI
          HON'BLE MR. JUSTICE N.V. RAMANA

For Petitioner(s)      Ms. Pinky Anand, ASG.
                       Mrs. Anil Katiyar, Adv.

                       Mr. B. V. Balaram Das, Adv.

For Respondent(s)      Mr. Narendra Kumar, Adv.

                       Mr. S. Ganesh, Sr. Adv.
                       Mr. Rakesh K. Sharma, Adv.

                       Mr. V. Ramasubramanian, Adv.

                       Ms. Bina Gupta, Adv.

                       Ms. Radha Rangaswamy, Adv.

                       Mr. Senthil Jagadeesan, Adv.

                       Mr. Gautam Awasthi, Adv.

                       Ms. Praveena Gautam, Adv.

                       Mr. P. V. Yogeswaran, Adv.


                                                        5
SLP (C)No. 35128/2010 etc.



                       M/s. K. J. John & Co.

            UPON hearing the counsel the Court made the following
                               O R D E R

List the matters on 23rd September, 2016.





         (Nidhi Ahuja)                    (Tapan Kr. Chakraborty)
         Court Master                          Court Master




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