Supreme Court - Daily Orders
C.I.T, Coimbatore vs M/S Shri Matha Spinning Mills P. Ltd on 19 September, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.803 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35128/2010
C.I.T, COIMBATORE Petitioner(s)
VERSUS
M/S SHRI MATHA SPINNING MILLS P. LTD Respondent(s)
WITH
SLP(C) No. 36330-36331/2010
SLP(C) No. 4016/2011
SLP(C) No. 4084/2011
SLP(C) No. 4085/2011
SLP(C) No. 4773/2011
SLP(C) No. 9658/2011
SLP(C) No. 10404/2011
SLP(C) No. 13775/2011
SLP(C) No. 14138/2011
SLP(C) No. 14287/2011
SLP(C) No. 17416/2011
SLP(C) No. 22281/2011
SLP(C) No. 23601/2011
SLP(C) No. 33941/2011
C.A. No. 2600/2012
C.A. No. 7872/2012
Signature Not Verified
SLP(C) No. 10455/2012
Digitally signed by
NIDHI AHUJA
Date: 2016.09.22
17:38:07 IST
Reason:
SLP(C) No. 19496/2012
1
SLP (C)No. 35128/2010 etc.
SLP(C) No. 25010/2012
SLP(C) No. 27673/2012
SLP(C) No. 35431/2012
C.A. No. 382/2013
SLP(C) No. 1569/2013
SLP(C) No. 20271-20272/2013
SLP(C) No. 27219/2014
C.A. No. 5192/2015
C.A. No. 5193/2015
C.A. No. 5194/2015
C.A. No. 5201/2015
C.A. No. 5202/2015
C.A. No. 5203/2015
C.A. No. 5204/2015
C.A. No. 5205/2015
C.A. No. 5206/2015
C.A. No. 5207/2015
C.A. No. 5208/2015
SLP(C) No. 14943/2016
SLP(C) No. 14944/2016
C.A. No. 5209/2015
C.A. No. 5210/2015
C.A. No. 5211/2015
C.A. No. 5212/2015
C.A. No. 5213/2015
C.A. No. 5214/2015
2
SLP (C)No. 35128/2010 etc.
C.A. No. 5215/2015
C.A. No. 5216/2015
C.A. No. 5217/2015
C.A. No. 5628/2015
C.A. No. 5629/2015
C.A. No. 5191/2015
C.A. No. 5619/2015
SLP(C) No. 21339/2015
SLP(C) No. 12754/2016
SLP(C) No. 22094/2015
SLP(C) No. 23323/2015
SLP(C) No. 14945/2016
SLP(C) No. 22686/2015
SLP(C) No. 22772/2015
SLP(C) No. 23324/2015
SLP(C) No. 23322/2015
SLP(C) No. 24216/2015
C.A. No. 6542/2015
SLP(C) No. 25256/2015
SLP(C) No. 25475/2015
SLP(C) No. 24735/2015
SLP(C) No. 25205/2015
SLP(C) No. 14946/2016
C.A. No. 7006/2015
SLP(C) No. 26739/2015
3
SLP (C)No. 35128/2010 etc.
C.A. No. 8907/2015
SLP(C) No. 29584/2015
SLP(C) No. 30484/2015
C.A. No. 8906/2015
SLP(C) No. 31150/2015
C.A. No. 13467/2015
C.A. No. 13453/2015
SLP(C) No. 32855/2015
C.A. No. 13570/2015
C.A. No. 14092/2015
C.A. No. 14091/2015
SLP(C) No. 32471/2015
SLP(C) No. 32619/2015
C.A. No. 14607/2015
C.A. No. 14703/2015
C.A. No. 14677/2015
SLP(C) No. 35757/2015
SLP(C) No. 492/2016
SLP(C) No. 1743/2016
SLP(C) No. 2937/2016
C.A. No. 671/2016
SLP(C) No. 4690/2016
SLP(C) No. 4691/2016
SLP(C) No. 5895/2016
C.A. No. 3531/2016
C.A. No. 3901/2016
4
SLP (C)No. 35128/2010 etc.
C.A. No. 5172/2016
C.A. No. 5917-5918/2016
SLP(C) No. 14941/2016
SLP(C) No. 16110/2016
C.A. No. 5913-5914/2016
SLP(C) No. 18802/2016
SLP(C) No. 24776/2016
C.A. No. 2596/2012
SLP (C)No. 14943/2016
C.A. No. 8203/2016
Date : 19/09/2016 These matters were mentioned today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Ms. Pinky Anand, ASG.
Mrs. Anil Katiyar, Adv.
Mr. B. V. Balaram Das, Adv.
For Respondent(s) Mr. Narendra Kumar, Adv.
Mr. S. Ganesh, Sr. Adv.
Mr. Rakesh K. Sharma, Adv.
Mr. V. Ramasubramanian, Adv.
Ms. Bina Gupta, Adv.
Ms. Radha Rangaswamy, Adv.
Mr. Senthil Jagadeesan, Adv.
Mr. Gautam Awasthi, Adv.
Ms. Praveena Gautam, Adv.
Mr. P. V. Yogeswaran, Adv.
5
SLP (C)No. 35128/2010 etc.
M/s. K. J. John & Co.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 23rd September, 2016.
(Nidhi Ahuja) (Tapan Kr. Chakraborty)
Court Master Court Master
6