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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Manipur - Subsection

Section 30(6) in The Manipur University Act, 1980

(6)The removal of a teacher shall take effect from the date on which the order of removal is made :Provided that where a teacher is under suspension at the time of his removal, the removal shall take effect on the date on which he was placed under suspension.