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State of Uttarakhand - Section

Section 22 in National Law University of Uttarakhand Act, 2011

22. Meeting of the Academic Council.

(1)The Academic Council shall meet as often as may be necessary, but not less than twice during an academic year.
(2)The Chairman of the Academic Council shall preside over the meeting of the Academic Council, and in his absence, the members present shall elect a person from amongst themselves to preside over the meeting.