Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(4) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004 (4)The Electricity Ombudsman appointed under sub-clause 10(1) shall devote his whole-time to the affairs of his office.
