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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(d) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(d)to make provision for buildings, premises, furniture, apparatus and other means needed for carrying on the work of the University;