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[Cites 0, Cited by 4] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(c) in The Administrative Tribunals Act, 1985

(c)the salaries and allowances payable to, and the other terms and conditions of, the [Chairman and other Members] [Substituted by Act 1 of 2007, Section 15, for " Chairman, Vice-Chairman and other Members" (w.e.f. 19.2.2007). ];