Section 15(1)(A) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

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State of Gujarat - Subsection

Section 15(1)(A) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(A)

(i)The Chancellor,

(ii)The Vice-Chancellor,

(iii)[ The last Ex-Vice-Chancellor of the University residing in the State] [Clause (iii) substituted by Gujarat 25 of 2003, dated 17,h September 2003 (w.r.e.f. 26-06-2003).],

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State of Gujarat - Subsection

Section 15(1)(A) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978