Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A] [Entire Act] State of Kerala - Subsection Section 10A(8) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003 (8)The form, the manner and fees for preferring an application under subsection (1) shall be such as may be prescribed.]