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Union of India - Section

Section 45 in Paradip Port Rules, 1966

45. Prohibition of under-water salvaging or repairs

- No person shall salvage any anchors, cables, stores, or for cargoes lost or supposed to be lost therein or undertake under-water repairs to vessels without the prior permission of the Deputy Conservator or an officer authorised by him.IV-Rules in respect of quays and sheds for the loading and unloading of vessels, and for the delivery and shipment of goods