Supreme Court - Daily Orders
Deepak Kumar vs District & Sessions Judge . on 12 March, 2015
Bench: Madan B. Lokur, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Review Petition(C) No.535 of 2015
IN
Special Leave Petition(C) No.19731 of 2013
Deepak Kumar Petitioner(s)
VERSUS
District & Sessions Judge, Delhi & Ors. Respondent(s)
O R D E R
Delay condoned.
We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.
.............................J. (MADAN B. LOKUR) .............................J. (UDAY UMESH LALIT) NEW DELHI MARCH 12, 2015 Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.03.13 16:37:29 IST Reason: CHAMBER MATTER SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 535/2015 in SLP(C) No. 19731/2013 DEEPAK KUMAR Petitioner(s) VERSUS DISTRICT & SESSIONS JUDGE, DELHI & ORS. Respondent(s) (With appln.(s) for C/Delay in filing review petition) Date : 12/03/2015 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE UDAY UMESH LALIT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(SANJAY KUMAR-I) (JASWINDER KAUR) COURT MASTER COURT MASTER (Signed order is placed on the file)