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[Cites 0, Cited by 0] [Section 36AD(1)] [Section 36AD] [Entire Act]

Union of India - Subsection

Section 36AD(1)(b) in The Banking Regulation Act, 1949

(b)hold, within the office or place of business of any banking company, any demonstration which is violent or which prevents, or is calculated to prevent, the transaction of normal business by the banking company, or