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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Indian Nursing Council Act, 1947

(2)To enable the Council to be first constituted, the President may, with the previous sanction of the Central Government, make regulations for the conduct of the elections referred to in sub- section (2) of section 5, and any regulations so made may be altered or rescinded by the Council in exercise of its powers under this section.