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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(7) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(7)Each Faculty shall meet at least once in a trimester or semester, but sufficiently in advance of the Academic Council meeting, in order that the recommendation of the Faculty can be considered by the Academic Council.