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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in Punjab State Veterinary Council Rules, 1997

(2)The Registrar shall publish the rolls together with the list of amendments referred to in sub-rule (1) by making a complete copy thereof available for inspection by displaying at the office of the Punjab Council and on other places as specified in rule 5.