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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 31(2)(b) in Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999

(b)extend to the inspecting officer reasonable facility for examining any books, records, documents and computer data in the possession of the credit rating agency; and