Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 37 in The U.P. Boiler Rules, 1969

37. Panel of assessors.

- The Government shall constitute a panel of assessors for the purpose of assisting the appellate authority in the haring of appeals. Assessors shall be competent persons with necessary technical knowledge and experience and must be qualified mechanical engineers.