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[Cites 0, Cited by 0] [Section 74AA] [Entire Act]

State of Chattisgarh - Subsection

Section 74AA(5) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(5)The said authority shall, from time to time, publish in the official Gazette the particulars of the declaration form in respect of which a report is received under sub-rule (3).