Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 267 in The Chhattisgarh Municipalities Act, 1961 267. Licensing of butcher. - No person shall carry on the profession of a butcher except under a licence from the Council.(9)Control of food Stuffs.
