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Himachal Pradesh High Court

Sh. Mithun vs State Of Himachal Pradesh on 20 March, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Sh. Mithun Versus State of Himachal Pradesh Cr.MP(M) No.680 of 2023 .

20.03.2023 Present: Ms. Anju Sarna Vij, Advocate, for the petitioner.

Mr. B.N. Sharma, Additional Advocate General, for the respondent.

Notice. Mr. B.N. Sharma, learned Additional Advocate General appears and waives service of notice on behalf of the sole respondent. List on 29.03.2023 before the appropriate Bench.

Status report be filed by the respondent before the next date.

(Jyotsna Rewal Dua) Judge March 20, 2023 (Bhardwaj) ::: Downloaded on - 21/03/2023 20:33:40 :::CIS