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Daman and Diu - Section

Section 62 in The Daman And Diu Panchayat Regulation, 2012

62. President to be executive.

- The executive powers of the District Panchayat under this Regulation and the responsibility for the fulfilment of duties imposed on them under this Regulation and responsibility for carrying out the resolutions of the District Panchayat shall vest in the President.