Madras High Court
Ttk Health Care Limited vs Intuc Ttk Health Care Employees Union on 22 January, 2026
Author: S. M. Subramaniam
Bench: S. M. Subramaniam
REV.APPL Nos. 18 and 19 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 22-01-2026
CORAM
THE HON'BLE MR JUSTICE S. M. SUBRAMANIAM
AND
THE HON'BLE MR.JUSTICE C.KUMARAPPAN
Rev.Appl. Nos. 18 and 19 of 2025
Rev.Appl.No.18 of 2025
TTK Health Care Limited
Now rep. by its president, TTN Complex, No.12,
K.P.N. Natham Road, Thiruvadarkovil, Puducherry
- 102, Formerly rep. by its Managing Director.
..Petitioner(s)
Vs
1. INTUC TTK Health Care Employees Union
Rep. by its Secretary, (Aff.No.1841/RTU/2018),
No.1, Pillayar Kovil Street, Thirubuvanai Palayam,
Puducherry - 107.
2. TTK Protective Devices Limited
Rep. by its Managing Director, now known as TTK
Healthcare Ltd - Protective Devices Division, Rep.
by its President, TTN Complex, No.12, K.P.N.
Natham Road, Thiruvadarkovil, Puducherry - 102.
3. Packwell Packaging Products Limited
Now rep. by its Director, TTN Complex, No.12,
K.P.N. Natham Road, Thiruvadarkovil, Puducherry
- 102, Formerly Rep. by its Managing Director.
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REV.APPL Nos. 18 and 19 of 2025
4. United Labour Federation
Rep. by its Joint Secretary, No.149, 4th Floor, C.J.
Complex, Thambu Chetty Street, Chennai - 001.
..Respondent(s)
Rev.Appl.No.19 of 2025
TTK Health Care Limited
Now rep. by its president, TTN Complex, No.12, K.P.N.
Natham Road, Thiruvadarkovil, Puducherry - 102,
Formerly rep. by its Managing Director.
..Petitioner (s)
Vs
1. United Labour Federation
Rep. by its Joint Secretary, No.149, 4th Floor, C.J.
Complex, Thambu Chetty Street, Chennai - 001.
2. iNTUC tTK Health Care Employees Union
Rep. by its President/Secretary, No.1, Pillayar Kovil
Street, Thirubuvanai Palayam, Puducherry - 107.
3. Packwell Packaging Products Limited
Now rep. by its Director, TTN Complex, No.12,
K.P.N. Natham Road, Thiruvadarkovil, Puducherry -
102, Formerly Rep. by its Managing Director.
..Respondent(s)
Prayer in Rev. Appl. No. 18 of 2025
The Review Application is filed under Order 47 Rule 1 read with Section
114 of C.P.C. to review the Judgment dated 19.08.2024 passed in W.A.
No.2471 of 2024.
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REV.APPL Nos. 18 and 19 of 2025
Prayer in Rev. Appl. No. 19 of 2025
The Review Application is filed under Order 47 Rule 1 read with Section
114 of C.P.C. to review the Judgment dated 19.08.2024 passed in W.A.
No.2474 of 2024.
For Petitioner(s): Mr. S.Ravi, Senior Counsel
in both Rev.Applns. For M/s.Ravi Law Chambers
COMMON ORDER
(Order of the Court was made by S. M. SUBRAMANIAM, J.) The learned Senior Counsel appearing for the petitioner submits that, in view of the subsequent developments, the cause became vanished.
2. Recording the submission made by the learned Senior Counsel appearing for the petitioner, these Review Petitions are disposed of as infructuous. There shall be no order as to costs.
(S.M.S.,J.) (C.K.,J.)
22-01-2026
Asi
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REV.APPL Nos. 18 and 19 of 2025
To
1. INTUC TTK Health Care Employees Union Rep. by its Secretary, (Aff.No.1841/RTU/2018), No.1, Pillayar Kovil Street, Thirubuvanai Palayam, Puducherry – 107.
2. TTK Protective Devices Limited Rep. by its Managing Director, now known as TTK Healthcare Ltd - Protective Devices Division, Rep. by its President, TTN Complex, No.12, K.P.N. Natham Road, Thiruvadarkovil, Puducherry – 102.
3. Packwell Packaging Products Limited Now rep. by its Director, TTN Complex, No.12, K.P.N. Natham Road, Thiruvadarkovil, Puducherry - 102, Formerly Rep. by its Managing Director.
4. United Labour Federation Rep. by its Joint Secretary, No.149, 4th Floor, C.J. Complex, Thambu Chetty Street, Chennai - 001.
__________ Page 4 of 5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/01/2026 11:56:40 am ) REV.APPL Nos. 18 and 19 of 2025 S.M.SUBRAMANIAM J.
AND C.KUMARAPPAN J.
Asi Rev.Appl. Nos. 18 and 19 of 2025 22-01-2026 __________ Page 5 of 5 https://www.mhc.tn.gov.in/judis ( Uploaded on: 27/01/2026 11:56:40 am )