Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 454(1)] [Section 454] [Entire Act] Union of India - Subsection Section 454(1)(d) in The Companies Act, 1956 (d)the debts due to the company and the names, residences and occupations of the persons from whom they are due and the amount likely to be realised on account thereof;