Section 45(1)(d) in The University Of Allahabad Act, 2005

[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(1)(d) in The University Of Allahabad Act, 2005

(d)the first Academic Council shall consist of not more than thirty-one members, who shall be nominated by the Central Government and shall hold office for a term of three years:

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 45(1)(d) in The University Of Allahabad Act, 2005