Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(8)] [Section 63] [Entire Act]

State of West Bengal - Subsection

Section 63(8)(i) in The Calcutta Improvement Act, 1911

(i)no such application shall be necessary for permission to erect or re-erect, between a building line and the street alignment, -