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State of Madhya Pradesh - Section
Section 655 in Criminal Courts - Rules and Orders
655.
The head copyist shall maintain the following registers. They shall be preserved for the periods specified below, the period being counted from the date of the last serial entry:-| Name of register | No. of form with the No. of Schedule on which itis borne | Period for which to be preserved |
| (1) Register of applications for copies | ... 11-65 | Years |
| (2) Account Book | ... 11-66 | |
| (3) Detailed Account Book | ... 11-67 | |
| (4) Duplicate Receipt Book | ... 11-68 | |
| (5) Pass Books A and B showing transactions with the nazir. | ... 11-69 | |
| (6) List of unexpended advances | ... 11-70 | |
| (7) Dak-book | ... 11-34 |