Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(4) in Constitution of India, 1950 (4)[ Nothing in this article shall apply to any amendment of this Constitution made under article 368.] [Inserted by the Constitution (Twenty-fourth Amendment) Act, 1971, Section 2.]Right to Equality
