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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(8) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(8)Immediately before commencement of the poll, demonstration shall be made to the candidates present the marked copy or copies of electoral roll, as the case may be, to be used during the poll.