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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Chattisgarh - Subsection

Section 82(1)(g) in The Chhattisgarh Municipal Corporation Act, 1956

(g)all public streets, not being land owned by the Government and the pavements, stone and other material thereof and also trees growing on, and erections, materials, implements and things provided for such streets;