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[Cites 0, Cited by 0] [Section 252(2)] [Section 252] [Entire Act]

Union of India - Subsection

Section 252(2)(e) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(e)When a member of the Naval Forces is serving in or is a patient in a hospital or medical unit, in which an officer of the regular Army or Air Force is on duty or is a patient;