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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(iii) in The Manual of Departmental Orders

(iii)The divisional officer is responsible for taking proper measures to maintain in good order all works in his division and for seeing that Government land is not encroached upon. He is further required to explore ways and means of improving the efficiency of works in his charge, and also to encourage his staff to submit proposals for improvements.