Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 214] [Entire Act] State of West Bengal - Subsection Section 214(4) in The West Bengal Motor Vehicles Rules, 1989 (4)All orders of delegations made by the State Transport Authority under sub-rules (1), (2) or (3), shall be pasted on a notice board at the office of that Authority.
